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Bombay High Court

Mr. Anil Siddhappa @ Sidram Kamshetti vs State Of Maharashtra And Ors on 15 February, 2019

Author: G.S. Patel

Bench: G.S. Patel

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

        CIVIL APPLICATION IN FA NO. 492 OF 2019
                           In
                FIRST APPEAL 71 OF 2014

 Mr. Sharad Bhagwan Kendale                                      ....Applicant
             V/S
 State Of Maharashtra And Ors.                                ....Respondent

WITH CIVIL APPLICATION IN FA NO. 491 OF 2019 In FIRST APPEAL 135 OF 2014 Mr. Anil Siddhappa @ Sidram Kamshetti ....Applicant V/S State Of Maharashtra And Ors. ....Respondent Dr Ramdas P Sabban For Applicant Mr A Kumbhkoni, Advocate General a/w Mr Y Y Dabke, AGP for State / Respondent No. 1 & 2.

Mr Pramod Gaikwad, Sub-Divisional Officer, Present Mr Swapnil G Borse, Desk Officer, Pol-7, Home Department, present Mr S.R.Anubhe, P.I. SRP, Gr.No-10 Solapur, present CORAM : G.S. PATEL, J DATE : 15th February, 2019 Page 1/2 ::: Uploaded on - 15/02/2019 ::: Downloaded on - 16/02/2019 02:42:04 ::: P.C. :

Heard the arguments of the learned Advocate General in the above application.
The Above named officers are present in court.
S.O.to 08/03/2019 for orders on supplementary board.
( FOR REGISTRAR JUDICIAL - I ) Page 2/2 ::: Uploaded on - 15/02/2019 ::: Downloaded on - 16/02/2019 02:42:04 :::