Section 12(4) in Shri Govind Guru University Act, 2015
(4)For the purpose of sub-section (3), the State Government shall constitute a Search Committee which shall consist of the following members, namely:-(i)two members (not being persons connected with the University or with any affiliated college, recognised institution or institution) out of whom one shall be a person nominated in the manner prescribed by the Statutes by the Executive Council and the Academic Council jointly; and the other shall be a person nominated in the manner prescribed by the Statutes by the Vice-Chancellors of all the State Universities established by law in the State of Gujarat;(ii)one member, who is an eminent educationist and has contributed to the University education system, to be nominated by the State Government.
