Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Bihar - Section

Section 27 in The Bihar and Orissa Medical Act, 1916

27. Bar of the suits and other legal proceedings.

- No suit or other legal proceeding shall lie in respect of any act done in the exercise of any power conferred by this Act on the [State] [Substituted by A.L.G.] Government or the Council or the Registrar.