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State of Chattisgarh - Section

Section 9 in Indira Kala Sangit Vishwavidyalaya Act, 1956

9. Officers of Vishwavidyalaya.

- The following shall be the officers of the Vishwavidyalaya :
(1)the Kulapati,
(2)the Prati Kulapatis,
(3)the Upa-Kulapati,
(4)the Adhyacharya, if any,
(5)Koshadhyaksha,
(6)the Adhisthatas (Deans) of the Vidyanganikayas (Faculties),
(7)the Kula-Sachiva, and
(8)such other persons as may be declared by the Statutes to be the officers of the Vishwavidyalaya.