Allahabad High Court
Prem Pakash Agarwal And Anr vs Special Jduge E.C. Act Agra And Ors on 12 August, 2010
Author: Sabhajeet Yadav
Bench: Sabhajeet Yadav
Court No. - 27 Case :- WRIT - C No. - 2139 of 1998 Petitioner :- Prem Pakash Agarwal And Anr Respondent :- Special Jduge E.C. Act Agra And Ors Petitioner Counsel :- Madhav Jain Respondent Counsel :- C.S.C. Hon'ble Sabhajeet Yadav,J.
Since the writ petition is against the rejection of interim injunction sought for by the plaintiff/petitioner during the pendency of suit, therefore, by lapse of time the pending suit might have been decided. Accordingly, this petition has also become infructuous. Thus the same is hereby dismissed.
Order Date :- 12.8.2010 Kamlesh Maurya