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Allahabad High Court

Prem Pakash Agarwal And Anr vs Special Jduge E.C. Act Agra And Ors on 12 August, 2010

Author: Sabhajeet Yadav

Bench: Sabhajeet Yadav

Court No. - 27

Case :- WRIT - C No. - 2139 of 1998

Petitioner :- Prem Pakash Agarwal And Anr
Respondent :- Special Jduge E.C. Act Agra And Ors
Petitioner Counsel :- Madhav Jain
Respondent Counsel :- C.S.C.

Hon'ble Sabhajeet Yadav,J.

Since the writ petition is against the rejection of interim injunction sought for by the plaintiff/petitioner during the pendency of suit, therefore, by lapse of time the pending suit might have been decided. Accordingly, this petition has also become infructuous. Thus the same is hereby dismissed.

Order Date :- 12.8.2010 Kamlesh Maurya