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State of Uttar Pradesh - Section

Section 1 in The U.P. Shri Badrinath and Shri Kedarnath Temples Rules, 1967

1. Short title and commencement.

(1)These rules may be called the Uttar Pradesh Shri Badrinath and Shri Kedarnath Temples Rules, 1967.
(2)They shall come into force from the date of their publication in the Official Gazette.