Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 12 in Rajasthan Electricity Regulatory Commission (Service) Regulations, 2005

12.

The Commission shall consider all valid applications received in the Commission and may shortlist candidates on the basis of curriculum vitae of the applicants.