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[Cites 0, Cited by 0] [Section 26(2)] [Section 26] [Entire Act]

State of Telangana - Subsection

Section 26(2)(b) in Telangana Electricity Reform Act, 1998

(b)the factors which would encourage efficiency economic use of the resources, good performance, optimum investments performance of licence conditions and other matters which the Commission considers appropriate keeping in view the salient objects and purposes of the provisions of this Act; and