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[Cites 0, Cited by 0] [Section 64(2)] [Section 64] [Entire Act]

State of West Bengal - Subsection

Section 64(2)(c) in Greenfield University Act, 2018

(c)the Secretary, Department of Higher Education, Science and Technology and Biotechnology, Government of West Bengal or his nominee not below the rank of Joint Secretary to the Government of West Bengal;