Bombay High Court
Valley Tower C Wing Co-Operative ... vs District Deputy Registrar, ... on 11 April, 2023
Bench: G.S. Patel, Neela Kedar
Board Sr.No.:-56
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
INTERIM APPLICATION NO. 17219 OF 2022
In
WRIT PETITION 9550 OF 2022
Valley Tower C Wing Co-operative Housing ....PETITIONER
Society Ltd.
V/S
District Deputy Registrar, Co-operative ....RESPONDENT
Societies, Thane And Ors CORAM : HON'BLE SHRI JUSTICE G.S. PATEL & HON'BLE JUSTICE DR. NEELA KEDAR GOKHALE, JJ DATE : 11th April, 2023 P.C. :
S. O. to 03/05/2023 .
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