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[Cites 0, Cited by 0] [Section 2] [Entire Act]

NCT Delhi - Subsection

Section 2(xiii) in High Court of Delhi Rules for Video Conferencing for Courts 2020

(xiii)“Rules” shall mean these Rules for Video Conferencing for Courts and any reference to a Rule , Sub -Rule or Schedule shall be a reference to a Rule , Sub -Rule or Schedule of these Rules.