Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Gujarat - Section Section 5 in The Gujarat Entertainments Tax Act, 1977 5. [Additional tax on payment for admission and complimentary tickets.] Deleted by Gujarat At. No. 10 of 1981, Section 3 (w.e.f. 20-03-1981).
