Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 25(1)] [Section 25] [Entire Act] State of Odisha - Subsection Section 25(1)(b) in The Orissa Grama Panchayats Act, 1964 (b)is not on the electoral roll in respect of the Grama or of the ward, as the case may be ; or