Section 41(1)(a) in The Chhattisgarh Co-operative Societies Rules, 1962

[Cites 0, Cited by 0] [Section 41(1)] [Section 41] [Entire Act]

State of Chattisgarh - Subsection

Section 41(1)(a) in The Chhattisgarh Co-operative Societies Rules, 1962

(a)Subject to the provisions of sub-section (6) of Section 49 the election of members of the committee [***] [Omitted by notification No. F-5-7-94-XV-1, dated 21-7-95.] shall be held in the annual general meeting or special general meeting, as the case may be, of the society :

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State of Chattisgarh - Subsection

Section 41(1)(a) in The Chhattisgarh Co-operative Societies Rules, 1962