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[Cites 0, Cited by 1] [Section 39(1)] [Section 39] [Entire Act]

Union of India - Subsection

Section 39(1)(k) in Consumer Protection Act, 2019

(k)to pay such sum as may be determined by it, if it is of the opinion that loss or injury has been suffered by a large number of consumers who are not identifiable conveniently: