Orissa High Court
Koraput Central Cooperative Bank vs Certificate Officer-Cum-Sub on 12 September, 2022
Author: Biswanath Rath
Bench: Biswanath Rath
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C) No.1035 of 2010
Koraput Central Cooperative Bank .... Petitioner(s).
Ltd.
Mr. S.Behera,
Advocate
Certificate Officer-cum-Sub- .... Opposite Party(s)
Collector, Gunpur &Ors.
Mr. U.K.Sahoo, ASC
CORAM:
JUSTICE BISWANATH RATH
ORDER
12.09.2022 Order No.
05. 1. Learned counsel appearing for the petitioner submits that he has no instruction as to whether the money involving disposal of certificate case is in detention or not. Further there is also statutory appeal lies against the impugned order. Consequently, the writ petition stands dismissed.
(Biswanath Rath)
sks Judge
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