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Orissa High Court

Koraput Central Cooperative Bank vs Certificate Officer-Cum-Sub on 12 September, 2022

Author: Biswanath Rath

Bench: Biswanath Rath

                 IN THE HIGH COURT OF ORISSA AT CUTTACK
                                W.P.(C) No.1035 of 2010


            Koraput Central Cooperative Bank       ....          Petitioner(s).
            Ltd.
                                                              Mr. S.Behera,
                                                                  Advocate

            Certificate Officer-cum-Sub-           ....      Opposite Party(s)
            Collector, Gunpur &Ors.
                                                        Mr. U.K.Sahoo, ASC


                     CORAM:
                     JUSTICE BISWANATH RATH

                                       ORDER

12.09.2022 Order No.

05. 1. Learned counsel appearing for the petitioner submits that he has no instruction as to whether the money involving disposal of certificate case is in detention or not. Further there is also statutory appeal lies against the impugned order. Consequently, the writ petition stands dismissed.



                                                           (Biswanath Rath)
      sks                                                      Judge




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