Central Administrative Tribunal - Hyderabad
G Bhaskara Rao vs Sectetary M/O Defence New Delhi on 6 February, 2023
CP/59/2021
CENTRAL ADMINISTRATIVE TRIBUNAL
HYDERABAD BENCH, HYDERABAD
CP/020/59/2021 in OA/020/835/2020
HYDERABAD, this the 6th day of February, 2023
Hon'ble Mr. Sudhi Ranjan Mishra, Judl. Member
Hon'ble Mr. B. Anand, Admn. Member
1. G. Bhaskara Rao, S/o. Gudivada Rathnam (Late),
Aged about 43 years,
Occ: Casual Labour, Base Victulling Yard,
O/o. Base Vicutulling Officer, Vizag,
D.No.14-212, 'E' Block, Laxmi Nagar,
Gopalapatnam, Visakhapatnam - 530 027,
Cell No.9059870339, Mail: [email protected].
2. A. Srinivasu, S/o. Anaparthi Demudu (late)
Aged about 43 years, Occ: Casual Labour,
Base Victulling Yard,
O/o. Base Vicutulling Officer, Vizag,
D.No.32-3091,SVP Nagar, Kobbari Thota,
Near Nookamamba Temple, Visakhapatnam - 530 001.
3. P. Appa Rao, S/o. Pilla Krishna (late),
Aged about 46 years,
Occ: Casual Labour, Base Victulling Yard,
O/o. Base Vicutulling Officer, Vizag,
R/o. D.No. 2-71/2, Santosh Nagar, Yellapuvani Palem,
Gopalapatnam, Visakhapatnam - 530 027.
4. P.V. Narsimham, S/o. Paltheti Ramu (late)
Aged about 43 years,
Occ: Casual Labour, Base Victulling Yard,
O/o. Base Vicutulling Officer, Vizag,
D.No.2-22/2, Vijjinigiri Palem, Simhachalam,
Visakhapatnam - 530 028.
5. G. Venkata Ramana,
S/o. Gavara Appala Raju,
Aged about 44 years,
Occ: Casual Labour, Base Victulling Yard,
O/o. Base Vicutulling Officer, Vizag,
D.No.8-5, Kampara Palem Colony, Gopalapatnam,
Visakhapatnam - 530 029.
6. B. Chandra Sekhar,
S/o. Basana Kondyya (Late)
Aged about 44 years,
Occ: Casual Labour, Base Victulling Yard,
O/o. Base Vicutulling Officer, Vizag,
R/o. D.No. 58-11-35/1, Ramalayam Street, Old Karasa,
Visakhapatnam - 530 009.
Pe 1 of 4
CP/59/2021
7. Mahammed Gouse,
S/o. Mahammed Subhani, aged about 43 years,
Occ: Casual Labour, Base Victulling Yard,
O/o. Base Vicutulling Officer, Vizag,
R/o.D.No.39-92-177/5, ASSR Nagar, Burma Camp,
Kanchara Palem, Visakhapatnam - 530 008.
8. N. Venkata Ramana, S/o. Nella Chinna Appa Rao (Late),
Aged about 48 years,
Occ: Casual Labour, Base Victulling Yard,
O/o. Base Vicutulling Officer, Vizag,
R/o. D.No. 38-4-148/3, Maharani Street, Marripalem,
Visakhapatnam - 530 018.
9. K. Venkata Rao, S/o. Kona Paradesi,
aged about 50 years,
Occ: Casual Labour, Base Victulling Yard,
O/o. Base Vicutulling Officer, Vizag,
R/o.D.No.19-45-14, Rangirajee Veedhi,
Near Purna Market, Visakhapatnam - 530 001.
10. Nirekesh Anna Rao, S/o. Lingam Sri Ramulu,
Aged about 47 years, Occ: Casual Labour, Base Victulling Yard,
O/o. Base Vicutulling Officer, Vizag
R/o.D.No.58-15-58, Shanthi Nagar, NAD Kotha Road,
NAD (post), Visakhapatnam - 530 009.
11. K. Appa Rao, S/o. Korukonda Appalanaidu (late),
Aged about 48 years, Occ: Casual Labour,
Base Victulling Yard,
O/o. Base Vicutulling Officer, Vizag,
R/o.D.No.28-77-19,Vinayaka Temple, Old Vadlapudi,
Visakhapatnam - 530 046.
12. A. Ramana, S/o. Akkireddy Appala Naidu (late)
Aged about 50 years,
Occ: Casual Labour, Base Victulling Yard,
O/o. Base Vicutulling Officer, Vizag,
R/o.D.No.4-50, Nagendera Colony, Kothapalem,
Visakhapatnam - 530 027.
13. S. Ramireddy, S/o. Seerapu Appa Rao (late),
Aged about 43 years, Occ: Casual Labour,
Base Victulling Yard, O/o. Base Vicutulling Officer, Vizag,
R/o.D.No.38-14-9/1 Maharani Street, Marripalem,
Visakhapatnam - 530 018.
14. Gantyada Satti Raj, S/o. G. Appa Rao,
Aged about 44 years, Occ: Casual Labour,
Base Victulling Yard,
O/o. Base Vicutulling Officer, Vizag,
R/o. Maharani Veedhi, Marripalem,
Visakhapatnam - 530 018.
...Applicants
(By Advocate : Sri K. Siva Reddy)
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CP/59/2021
Vs.
1. Ajay Kumar IAS,
Secretary, Ministry of Defence,
South Block, New Delhi - 110 011.
2. Karam Veer Singh,
Chief of Naval Staff, Integrated Head Quarters,
Ministry of Defence (Navy),
Sena Bhavan, DHQ (Post),
New Delhi - 110 011.
3. Ajendra Bahadur Singh,
Flag Officer Comanding-in-Chief,
Eastern Naval Command, Naval Base (Post),
Visakhapatnam - 530 014.
... Respondents
(By Advocate: Smt K. Rajitha, Sr. PC for CG)
(Respondent No.4 is not necessary party)
Pe 3 of 4
CP/59/2021
ORAL ORDER
(As per Hon'ble Mr. Sudhi Ranjan Mishra, Judl. Member) Learned counsel for the parties are present.
2. Learned counsel for the respondents submitted that the order of the Tribunal is set aside and the matter is remanded by the Hon'ble High Court. Hence, the Contempt Petition is closed.
(B. ANAND) (SUDHI RANJAN MISHRA) ADMINISTRATIVE MEMBER JUDICIAL MEMBER /pv/ Pe 4 of 4