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State Consumer Disputes Redressal Commission

Sunil Gopinath Raut vs Shriram Pralhad Pingale on 18 October, 2011

                                    1                         FA-2747/2006
                                     Date of filing :27/11/2006
                                           Date of order :18/10/2011

MAHARASHTRA STATE CONSUMER DISPUTE REDRESSAL
COMMISSION,MUMBAI, CIRCUIT BENCH AT AURANGABAD.

FIRST APPEAL NO. : 12747 OF 2006
IN COMPLAINT CASE NO.: 44 OF 2002
DISTRICT CONSUMER FORUM : BEED

1     Sunil Gopinath Raut
      R/o Karanja road near City Hotel,
      Hotel Beed Tq. Beed,
      Dist. Beed.
2     Ganesh Gopinath Raut
      R/o near City Hotel,
      Karanja road Beed tq. Beed,
      Dist. Beed.                                      ...APPELLANT

      VERSUS

1.

Shriram Pralhad Pingale R/o. Mauli Nivas near Mane Complex, Vidyanagar (West) Beed, Tq. & Dist. Beed. ...RESPONDENTS CORAM : Shri. Mr.D.N.Admane , Hon`ble Presiding Judicial Member.

Mrs.Uma S.Bora, Hon`ble Member.

Mr.K.B.Gawali, Hon`ble Member.

O R A L O R D E R Per Mrs.Uma S.Bora, Hon`ble Member.

Present appeal is filed in the year 2006. Appellant did not appear before this Commission. Thereafter notice issued to appellant by this Commission on 28/06/2011 to remain present on 14/07/2011. Thereafter matter was adjourned on 14/07/2011, 26/08/2011 and today 18/10/2011 neither appellant nor his counsels present. Matter was published on the internet also. It seems that appellant is not interested in pursuing the matter. Appeal is dismissed in default.

K.B.Gawali, Mrs.Uma S.Bora Mr.D.N.Admane 1 FA-2747/2006 Member Member Presiding Judicial Member Patil A.H. Steno H.G.