Section 39(2)(c) in The Dibrugarh University Act, 1965

[Cites 0, Cited by 0] [Section 39(2)] [Section 39] [Entire Act]

(c)The Academic Council may delegate any of its powers or duties conferred or imposed by or under this Act, to-

(i)the Vice-Chancellor,

(ii)the Rector,

(iii)a committee constituted from among its own members,

(iv)the Post-Graduate Board or the Under-Graduate Board, or

(v)any of the Boards of Studies.

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