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[Cites 0, Cited by 0] [Section 94(2)] [Section 94] [Entire Act]

Union of India - Subsection

Section 94(2)(b) in The Khadi And Village Industries Commission Employees (Pension) Regulations, 1984

(b)draw the attention of the Chief Accounts Officer to the proviso to sub-regulation (1) of Regulation 84 so that the Chief Accounts Officer may make reduction in the amounts of provisional pension on account of commutation accordingly; and