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State of Uttar Pradesh - Section

Section 2 in The U.P. Industries Department (Directorate of Handloom and Textiles) Subordinate Service Rules, 1992

2. Status of the Service.

- The Uttar Pradesh Industries Department (Directorate of Handloom and Textiles) Subordinate Service is non-gazetted service comprising of Group 'C' and Group 'D' posts.