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[Cites 0, Cited by 0] [Section 43] [Entire Act]

State of West Bengal - Subsection

Section 43(7) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(7)For the purpose of these rules, unless mentioned otherwise, signature is the personal name written in one's hand accompanied with an appropriate a mark, seal, or stamp denoting the designation of that person.