Rajasthan High Court - Jaipur
Kailash Chand Kumawat And Another vs Smt Mohini Devi And Others on 16 April, 2013
Author: Bela M. Trivedi
Bench: Bela M. Trivedi
SB Civil Misc. Stay Application No. 2370/10. In S.B. Civil First Appeal No.454/10. 16.4.2013 HON'BLE MS. JUSTICE BELA M. TRIVEDI Mr. Satyavrat Sharma for the appellant/s. Mr. Ram Manohar Sharma for the respondent/s.
Heard the learned counsels for the parties.
Having regard to the facts and circumstances of the case it is directed that the respondents shall not transfer or alienate the property in question without the prior permission of the court during the pendency of the appeal. The application stands disposed of accordingly.
(BELA M. TRIVEDI) J.
MRG All corrections made in the judgment/order have been incorporated in the judgment/order being emailed. M.R. Gidwani PS-cum-JW