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Rajasthan High Court - Jaipur

Kailash Chand Kumawat And Another vs Smt Mohini Devi And Others on 16 April, 2013

Author: Bela M. Trivedi

Bench: Bela M. Trivedi

    

 
 
 

 SB Civil Misc. Stay Application No. 2370/10.
In
S.B. Civil First Appeal No.454/10.

16.4.2013

HON'BLE MS. JUSTICE BELA M. TRIVEDI


Mr. Satyavrat Sharma for the appellant/s.
Mr. Ram Manohar Sharma for the respondent/s.

Heard the learned counsels for the parties.

Having regard to the facts and circumstances of the case it is directed that the respondents shall not transfer or alienate the property in question without the prior permission of the court during the pendency of the appeal. The application stands disposed of accordingly.

(BELA M. TRIVEDI) J.

MRG All corrections made in the judgment/order have been incorporated in the judgment/order being emailed. M.R. Gidwani PS-cum-JW