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[Cites 0, Cited by 0] [Section 903] [Entire Act]

Bengal Presidency - Subsection

Section 903(b) in Police Regulations, Bengal , 1943

(b)Discharge slips shall also be prepared for all officers who are discharged from the force, noting briefly the grounds of discharge in each case. The Superintendent of the district concerned shall on receipt of such a slip forward it to the police-station of residence.