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[Cites 0, Cited by 0] [Section 78(1)] [Section 78] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 78(1)(a) in Arunachal Pradesh Municipal Election Rules, 2011

(a)such repeal shall not affect the previous operation of the said rules, notifications and orders or anything done or any action taken thereunder ; and