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State of Jharkhand - Section

Section 499 in Bihar Education Code, 1961

499. Primary Urdu schools and Urdu teacher.

- A Primary Urdu school should be opened in any place where ten Muhammadan boys desiring to read in it, are forthcoming. If in any primary school six pupils desirous of learning Urdu are likely to be attracted to that school, an Urdu teacher should be appointed temporarily to be confirmed after three months, if six pupils actually attend. Similarly in any Primary Urdu school a Hindi teacher should be appointed, if six pupils desirous of learning Hindi are likely to be attracted to the school. If possible, the second teacher should be capable of teaching in both scripts, so that an extra teacher may be avoided. In the absence of an Upper Primary school in which there is provision for Urdu teaching Upper Primary classes should be attached to Primary Urdu schools if ten pupils are likely to join those classes. In such a case should there be ten Hindi pupils likely to join the upper primary classes of the Primary Urdu schools, a Hindi teacher should be for them.(Government Resolution no. 775-E., dated the 22nd February 1935.)
(e)Miscellaneous