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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(c) in Andhra Pradesh "Integrated Common Entrance Test" for admission into MBA and MCA Professional Courses 2003

(c)"Committee of ICET" means the committee empowered to conduct Integrated Common Entrance Test for admission into MBA and MCA Courses and to prepare the merit list of the candidates as per the marks obtained in the above test.