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Chattisgarh High Court

Virendra Pratap Singh vs State Of Chhattisgarh 34 Mcc/104/2018 ... on 13 February, 2018

Author: Sanjay K. Agrawal

Bench: Sanjay K. Agrawal

                                  1


                                                                    NAFR

        HIGH COURT OF CHHATTISGARH, BILASPUR

                         MCC No. 101 of 2018

  Anurodh Kumar Singh S/o Late Shri Bhagwan Baksh Singh, Aged About 47
  Years, R/o Behind Deshbandhu English School, Gunjpara, Baanstaal, Post
  Ganj, District-Raipur, C.G.

                                                            ---- Petitioner

                               Versus

1. State Of Chhattisgarh Through Secretary, Urban Administration, Mahanadi
   Bhavan, Naya Raipur, District Raipur, Chhattisgarh, District : Raipur,
   Chhattisgarh

2. Municipal Corporation Through Its Commissioner, Municipal Corporation,
   Raipur, District Raipur, Chhattisgarh, District : Raipur, Chhattisgarh

                                                         ---- Respondents

MCC No. 103 of 2018

1. Virendra Pratap Singh Shri Lalta Prasad Singh, Aged About 25 Years R/o Behind Deshbandhu English School, Gunjpara, Baans Taal, Post Ganj, District Raipur, Chhattisgarh., District : Raipur, Chhattisgarh

2. Ravindra Pratap Singh, Shri Lalta Prasad Singh, Aged About 28 Years R/o Behind Deshbandhu English School, Gunjpara, Baans Taal, Post Ganj, District- Raipur(Chhattisgarh)., District : Raipur, Chhattisgarh

3. Subhash Singh, Shri Lalta Prasad Singh, Aged About 32 Years R/o Behind Deshbandhu English School, Gunjpara, Baans Taal, Post Ganj, District Raipur, Chhattisgarh., District : Raipur, Chhattisgarh

4. Lalta Prasad Singh, Shri Thakur Prasad Singh, Aged About 62 Years R/o Behind Deshbandhu English School, Gunjpara, Baans Taal, Post Ganj, District Raipur, Chhattisgarh., District : Raipur, Chhattisgarh

5. Durga Prasad Singh, Late Shri Ayodhya Prasad Singh, Aged About 73 Years R/o Behind Deshbandhu English School Gunjpara, Baans Taal, Post Ganj, District Raipur, Chhattisgarh., District : Raipur, Chhattisgarh

---- Petitioners Versus

1. State Of Chhattisgarh Through Secretary, Urban Administration Mahanadi Bhavan, Naya Raipur, District Raipur, Chhattisgarh., District : Raipur, Chhattisgarh 2

2. Municipal Corporation Through Its Commissioner, Municipal Corporation Raipur, District Raipur, Chhattisgarh., District : Raipur, Chhattisgarh

---- Respondents MCC No. 107 of 2018 Karsan Bhai Patel S/o Late Shri Khimjibhai Patel, Aged About 50 Years, Proprietor- M/s M.K. Patel And Co. R/o Behind Deshbandhu English School, Gunjpara, Baans Taal, Post Ganj, District Raipur Chhattisgarh, District :

Raipur, Chhattisgarh
---- Petitioner Versus
1. State Of Chhattisgarh Through Secretary, Urban Administration, Mahanadi Bhavan, Naya Raipur, District Raipur, Chhattisgarh., District : Raipur, Chhattisgarh
2. Municipal Corporation Through Its Commissioner, Municipal Corporation, Raipur, District Raipur, Chhattisgarh., District : Raipur, Chhattisgarh
---- Respondents MCC No. 108 of 2018
1. Abhishek Tiwari S/o Late Shri Ram Narayan Tiwari, Aged About 28 Years, R/o Behind Deshbandhu English School, Ganjpara, Baans Taal, Post Ganj, District Raipur Chhattisgarh., District : Raipur, Chhattisgarh
2. Shukantala Tiwari W/o Shri Ram Narayan Tiwari, Aged About 28 Years, R/o Behind Deshbandhu English School, Ganjpara, Baans Taal, Post Ganj, District Raipur Chhattisgarh., District : Raipur, Chhattisgarh
---- Petitioners Versus
1. State Of Chhattisgarh Through Secretary, Department Of Urban Administration, Mahanadi Bhawan, Mantralaya, Naya Raipur, District Raipur Chhattisgarh, District : Raipur, Chhattisgarh
2. Municipal Corporation Raipur, Through Its Commissioner, Municipal Corporation Raipur, District Raipur Chhattisgarh, District : Raipur, Chhattisgarh
---- Respondents MCC No. 109 of 2018
1. Shiv Shankar Pathak, S/o Late Shri Rameshwar Prasad Pathak, Aged About 61 Years, R/o Behind Deshbandhu English School, Gunjpara, Baans Taal, 3 Post Ganj, District Raipur, Chhattisgarh., District : Raipur, Chhattisgarh
2. Shiv Dayal Pathak S/o Late Shri Rameshwar Prasad Pathak Aged About 65 Years R/o Behind Deshbandhu English School, Gunjpara, Baans Taal, Post Ganj, District Raipur, Chhattisgarh., District : Raipur, Chhattisgarh
---- Petitioners Versus
1. State Of Chhattisgarh Through Secretary, Urban Administration Mahanadi Bhavan, Naya Raipur, District Raipur, Chhattisgarh., District : Raipur, Chhattisgarh
2. Municipal Corporation Through Its Commissioner, Municipal Corporation, Raipur, District Raipur, Chhattisgarh., District : Raipur, Chhattisgarh
---- Respondents MCC No. 104 of 2018 Smt. Shanti Devi Pathak W/o Late Shri Shiv Kumar Pathak, Aged About 66 Years, R/o Behind Deshbandhu English School, Gunjpara, Baans Taal, Post Ganj, District Raipur Chhattisgarh., District : Raipur, Chhattisgarh
---- Petitioner Versus
1. State Of Chhattisgarh Through Secretary, Urban Administration, Mahanadi Bhavan, Raipur, District Raipur, Chhattisgarh., District : Raipur, Chhattisgarh
2. Municipal Corporation Raipur, Through Its Commissioner, Minicipal Corporation, Raipur, District Raipur, Chhattisgarh., District : Raipur, Chhattisgarh
---- Respondents MCC No. 102 of 2018
1. Ram Moorat Tiwari S/o Late Shri Rajbali Tiwari Aged About 48 Years, R/o Behind Deshbandhu English School, Gunjpara Baans Taal, Post Ganj, District- Raipur, Chhattisgarh., District : Raipur, Chhattisgarh
2. Shiv Moorat Tiwari S/o Late Shri Rajbali Tiwari Aged About 45 Years, R/o Behind Deshbandhu English School, Gunjpara, Baans Taal, Post Ganj, District- Raipur, Chhattisgarh., District : Raipur, Chhattisgarh
3. Yogendra Tiwari S/o Late Shri Rajbali Tiwari Aged About 38 Years, R/o Behind Deshbandhu English School, Gunjpara, Baans Taal, Post Ganj, District- Raipur, Chhattisgarh., District : Raipur, Chhattisgarh
---- Petitioners 4 Versus
1. State Of Chhattisgarh Through Secretary, Urban Administratiion Mahanadi Bhavan Naya Raipur, District Raipur, Chhattisgarh., District : Raipur, Chhattisgarh
2. Municipal Corporation Raipur, Through Its Commissioner, Minicipal Corporation, Raipur, District Raipur, Chhattisgarh., District : Raipur, Chhattisgarh
---- Respondents And MCC No. 106 of 2018 Prashant Shukla S/o Late Sh. Jagannath Shukla, Aged About 63 Years, R/o Behind Deshbandhu English School, Gunjpara, Baans Taal, Post Ganj, District Raipur Chhattisgarh., District : Raipur, Chhattisgarh
---- Petitioner Versus
1. State Of Chhattisgarh Through Secretary, Urban Administration, Mahanadi Bhavan, Naya Raipur, District Raipur Chhattisgarh., District : Raipur, Chhattisgarh
2. Municipal Corporation Raipur, Through Its Commissioner, Municipal Corporation, Raipur, District Raipur, Chhattisgarh., District : Raipur, Chhattisgarh
---- Respondents For Petitioners : Ms. Suparna Shrivastava and Mr. Vikas Shrivastava, Advocate.

For Respondents : Mr. H.B. Agrawal, Senior Advocate with Ms. Prabha Sharma, Advocate For State : Mr. R. N. Pusty, Govt. Advocate.

Hon'ble Shri Justice Sanjay K. Agrawal Order On Board 13/02/18 Heard.

1. Smt. Suparna Shrivastava and Mr. Vikas Shrivastava, learned counsel 5 appearing on behalf of petitioners would submit that contempt petition has already been filed and therefore, at this stage, they are not pressing these MCC.

2. Accordingly, the MCC, at this stage, are closed.

Sd/-

(Sanjay K. Agrawal) Judge Priyanka