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State of Rajasthan - Section

Section 7 in The Rajasthan Subordinate Co-Operative Service (Class I) Rules, 1955

7. Sources of recruitment.

- Recruitment to the Service shall be made to the posts of Inspectors Grade II-(i)by a competitive examination:(ii)by promotion from the Rajasthan Subordinate Co-operative Service (Class II):(iii)by transfer of persons holding substantively an equivalent post when such a post is abolished;(iv)Recruitment to the post of Asstt. Publicity Officer shall be made by the Registrar in accordance with rule 28(A).Provided:-
(1)that till the 1st day of April, 1959, Government may with the concurrence of the Public Service Commission, dispense with the requirement of Competitive Examination and request the Public Service Commission to select candidates by means of interview only or from among the candidates who are declared successful at the Naib Tehsildars Examination held by the Commission under the Rajasthan Tehsildar Service Rules but are surplus to the requirements of the Revenue Department.
(2)that the candidates recruited in accordance with proviso (1) shall be deemed to have been appointed by direct recruitment for purposes of all other rules.
(3)[ that the person who have continuously held the posts of Inspectors Gr. II in an ad hoc or urgent temporary basis for a period of not less than 5 years as on 1.1.1985 and still holding the post on the date of publication of the amendment in the Rajasthan Gazette shall be screened by a Committee consisting of the Registrar, the Dy. Secretary to the Govt. Co-operative Department, the Dy. Secretary to the Govt., Department of Personnel, and the Deputy Registrar (Adm.) for adjudging their suitability for the post held by them and be appointed to the said posts on regular basis in the Service, if they possess the qualification prescribed in the rules for direct recruitment. The inter se seniority of these persons shall be determined by the Screening Committee on the basis of length of Service and the seniority of the Inspectors so screened will be assigned below the persons appointed to the post of Co-operative Inspector, Gr. II by direct recruitment through the Commission in the year, 1988.] [Added by No. F. 2(9)DOP/A-II/79, dated 22.7.1991.]