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State of Bihar - Section

Section 10 in Bihar Collection of Statistics (Work-stoppages resulting from Industrial and Labour Disputes) Rules, 1973

(10)Special classification of the reasons leading to the dispute should be given precisely with the help of the available information following the standard nomenclature as given below:-
(i)Non-implementation of-
(a)Labour enactments;
(b)Labour awards;
(c)Labour agreements, etc., and
(d)Tripartite decision.
(ii)Any other (with full details).