Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 5] [Entire Act] State of Bihar - Section Section 8 in Bihar Staff Selection Commission Act, 2002 8. Selection Procedure. - The Commission, with the prior approval of the State Government, shall formulate the procedure for selection to different services/posts.
