Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 110] [Entire Act] Union of India - Subsection Section 110(3) in The Petroleum And Natural Gas (Safety In Offshore Operations) Rules, 2008 (3)In case of fire and gas detection, automatic actions, where appropriate, shall limit the consequences of the fire or gas leakage.
