Section 3(1) in Dr. B.R. Ambedkar Open University Act, 1982
(1)There shall be constituted in and for the State of [Telangana] [Substituted by G.O.Ms.No.23, Higher Education (UE) Department, dated 10.11.2014.], a University by the name of [Dr.B.R. Ambedkar Open University] [Substituted by Act No.27 of 1991.] [Telangana State] [Inserted by G.O.Ms.No.23, Higher Education (UE) Department, dated 10.11.2014.] which shall consist of a Chancellor, a Vice-Chancellor, Directors, an [[Executive Council] [Substituted by Act No.17 of 1985.], an [Academic Senate] [Substituted 'Academic Council' by Act No. 13 of 1991.]] and a [Planning and Monitoring Board] [Substituted 'Planning Board' by Act No. 13 of 1991.].
