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[Cites 0, Cited by 0] [Section 3(4)] [Section 3] [Entire Act]

State of Uttarakhand - Subsection

Section 3(4)(b) in Uttarakhand Fiscal Responsibility and Budget Management Act, 2005

(b)an evaluation of performance on the basis of the prescribed fiscal indicators vis-a-vis the targets set out in the budget and the likely performance in the current year as per revised estimates;