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Supreme Court - Daily Orders

Orient Crafts Ltd. vs Commissioner Of Income Tax, New Delhi on 1 July, 2015

     ITEM NO.98                           REGISTRAR COURT. 2             SECTION IIIA

                                  S U P R E M E C O U R T O F      I N D I A
                                          RECORD OF PROCEEDINGS


                                          BEFORE THE REGISTRAR MR. M K HANJURA

     Civil Appeal                No(s).   675-676/2013

     ORIENT CRAFTS LTD.                                                Appellant(s)

                                                     VERSUS

     COMMISSIONER OF INCOME TAX, NEW DELHI                             Respondent(s)

     (with office report)


     Date : 01/07/2015 These appeals were called on for hearing today.


     For Appellant(s)                     Ms.Saumya Mehrotra,adv.
                                          Mr. Bhargava V. Desai,Adv.


     For Respondent(s)                    Mrs.Laxmi Shastri,adv.
                                          Mrs. Anil Katiyar,Adv.



                             UPON hearing the counsel the Court made the following
                                                O R D E R

The office report is that the Ld.counsel for the parties have failed to file the statement of case within the period stipulated under the rules. Viewed thus, the matter shall be processed for listing before the Hon'ble Court on its own turn.

(M K HANJURA) Registrar SB Signature Not Verified Digitally signed by Sushma Kumari Bajaj Date: 2015.07.02 16:07:35 IST Reason: