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State of Assam - Section

Section 160 in Instructions Relating to Liquor

160. Acquittance roll to be kept in a guard file.

(1)All returned acquittance roll should be kept in a guard file under the serial number of the bill in the contingent register.
(2)Departmental head or officer to be consulted when a reward is to be given. - In the case of rewards proposed to be given to officers belonging to departments other than the Excise department the district head of the department concerned should ordinarily be consulted before any reward is sanctioned.
(3)Secret service expenditure