Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 531] [Entire Act] State of Odisha - Subsection Section 531(6) in Orissa Municipal Rules, 1953 (6)Minimum size a habitable room shall be not less than 120 sq. feet with a minimum width of at least 9 feet.
