Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 19 in The Indian Electricity Rules, 1956

19. Notification of grant of license .-On receiving an intimation in writing from the applicant that he is willing to accept a license in the form approved by the State Government, the State Government shall publish the license within two months by a notification in the Official Gazette, together with a statement that it has been granted.