Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Andhra Pradesh - Subsection Section 12(10) in THE ANDHRA PRADESH FISHERIES UNIVERSITY ACT, 2020 (10)The Vice-Chancellor shall be responsible for a close co-ordination and integration of Teaching, Research and Extension activities.
