Jharkhand High Court
Branch Manager vs Mossamat Manorma & Others on 8 August, 2022
Author: Ananda Sen
Bench: Ananda Sen
IN THE HIGH COURT OF JHARKHAND AT RANCHI
M.A. No.620 of 2018
----
Branch Manager, National Insurance Company Ltd., Khammam & Another ... Appellant
-versus-
Mossamat Manorma & Others ... Respondents
----
CORAM : HON'BLE MR. JUSTICE ANANDA SEN
----
For the Appellant : Mr. Pratyush Kumar, Advocate For the Respondents :
----
5/ 08.08.2022 Issue notice to the respondents, in the limitation matter, by ordinary process for which requisites etc. must be filed within two weeks.
(Ananda Sen, J.) Kumar