392. Access to certain prisoners by visitors prohibited.
(1)No visitor shall have access to such prisoners or class or prisoners as the Government may from time to time specify:Provided that no visitor shall visit prisoners on hunger strike.(2)The Government may appoint the District Magistrate or any other person or persons to visit such prisoners or class of prisoners specified under sub-rule (1) and may issue such instructions for the guidance of the person or persons so appointed as it may think fit.
