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Delhi High Court - Orders

Arya Samaj Timarpur vs North Delhi Municipal Corp. And Ors on 10 April, 2024

Author: C. Hari Shankar

Bench: C.Hari Shankar

                             $~31 & 32
                             *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                             +         W.P.(C) 11472/2015 & CM APPL. 30358/2015, CM APPL.
                                       30359/2015, CM APPL. 18626/2020, CM APPL. 24181/2020

                                       ARYA SAMAJ TIMARPUR                 ..... Petitioner
                                                    Through: Mr. A.K. Sharma, Mr. Lakshay
                                                    Larirya and Mr. Satya Narayan Prasad
                                                    Singh, Advs.

                                                                            versus

                                       NORTH DELHI MUNICIPAL CORP. AND ORS
                                                                              ..... Respondents
                                                    Through: Mr. Sunil Goel, Standing
                                                    Counsel with Ms. Akshita Jain, Mr.
                                                    Himanshu Goel and Mr. Aman Singh
                                                    Bhadoria, Advocate for Mr. Sameer
                                                    Vashish, ASC for R1
                                                    Mr. N.D. Pancholi, Mr. Amit Srivastav and
                                                    Mr. Deepak Mayur, Advs. for R-4,5, 7 & 9
                                                    Mr. Utkarsh Singh, Advocate for Mr.
                                                    Santosh Kumar Tripathi, Standing Counsel
                                                    for DoE.

                             +         W.P.(C) 5223/2016 & CM APPL. 21714/2016, CM APPL.
                                       21715/2016

                                       ARYA MODEL PUBLIC SCHOOL & ANR ..... Petitioners
                                                   Through: Mr. N.D. Pancholi, Mr. Amit
                                                   Srivastav and Mr. Deepak Mayur, Advs.

                                                                            versus

                                       NORTH DELHI MUNICIPAL CORPORATION & ORS
                                                                         ..... Respondents
                                                    Through: Mr. Sunil Goel, Standing
                                                    Counsel with Ms. Akshita Jain, Mr.
                                                    Himanshu Goel and Mr. Aman Singh


                             W.P.(C) 11472/2015 & W.P.(C) 5223/2016                                                        Page 1 of 2
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 27/04/2024 at 00:03:13
                                                                             Bhadoria, Advocate for Mr. Sameer
                                                                            Vashish, ASC for R1
                                                                            Mr. Utkarsh Singh, Advocate for Mr.
                                                                            Santosh Kumar Tripathi, Standing Counsel
                                                                            for DoE.
                                                                            Mr. A.K. Sharma, Mr. Lakshay Larirya and
                                                                            Mr. Satya Narayan Prasad Singh, Advs. for
                                                                            R-6
                                       CORAM:
                                       HON'BLE MR. JUSTICE C.HARI SHANKAR
                                                    ORDER

% 10.04.2024 Re-notify for disposal on 16 July 2024.

C. HARI SHANKAR, J.

APRIL 10, 2024 dsn Click here to check corrigendum, if any W.P.(C) 11472/2015 & W.P.(C) 5223/2016 Page 2 of 2 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 27/04/2024 at 00:03:13