Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] Union of India - Subsection Section 1(2) in The Drugs (Control) Act, 1950 (2)It extends to [theterritories which, immediately before the 1st November, 1956 were comprised in Part C States] [Substituted by the Adaptation of Laws (No.3) Order, 1956.].
