Rajasthan High Court - Jaipur
Mahindra World City Jaipur Ltd vs Smt Moti Devi And Others on 10 July, 2013
Author: Mohammad Rafiq
Bench: Mohammad Rafiq
S.B. Civil Revision Petition No.50/2012 S.B. Civil Revision Petition No.49/2012 S.B. Civil Revision Petition No.51/2012 S.B. Civil Revision Petition No.52/2012 S.B. Civil Revision Petition No.53/2012 S.B. Civil Revision Petition No.54/2012 Date of Order ::: 10.07.2013 Hon'ble Mr. Justice Mohammad Rafiq, J. Shri Sunil Nath, counsel for petitioners None for respondent(s) #### By the Court:-
Case called. No one is present for respondents. Therefore, these matters be listed on 24.07.2013.
(Mohammad Rafiq) J.
//Jaiman//142-147 All corrections made in the judgment/order have been incorporated in the judgment/order being emailed. Giriraj Prasad Jaiman PS-cum-JW