Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Haryana - Subsection Section 5(ii) in Punjab Cinemas (Regulation) Rules, 1952 (ii)Applications for the grant as distinct from the renewal of [a three years] [Punjab Government notification, dated 28.11.1961.] licence shall be accompanied by;-
