Section 36(2)(a) in Delhi Police Act, 1978

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NCT Delhi - Subsection

Section 36(2)(a) in Delhi Police Act, 1978

(a)authorise such police officer as be thinks-fit to erect barriers on any street for the purpose of stopping temporarily vehicles driven on such street so as to satisfy himself that the provisions of any law for the time being in force have not been contravened in respect of any such vehicle or by the driver or the person in charge of such vehicle; and

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NCT Delhi - Subsection

Section 36(2)(a) in Delhi Police Act, 1978