Bombay High Court
R. Parthasarathy vs National Collateral Management ... on 25 September, 2023
Author: Abhay Ahuja
Bench: Abhay Ahuja
25-COMSS-28-2009.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
COMMERCIAL SUMMARY SUIT NO.28 OF 2009
R. PARTHASARATHY )...PLAINTIFF
V/s.
NATIONAL COLLATERAL MANAGEMENT )
SERVICES LTD. )...DEFENDANT
Mr.Rohan Cama i/by T.N.Tripathi &Co., Advocate for the Plaintiff.
Mr.Dhaval Patil i/by M/s. K. Ashar & Co., Advocate for the Defendant.
CORAM : ABHAY AHUJA, J.
DATE : 25th SEPTEMBER 2023
P.C. :
1. Mentioned out of turn.
2. At the joint request of the learned Counsel for the parties, who submit that this matter should have been under the caption 'For final hearing', as the pleadings as well as the evidence is complete in the matter, list on 18th October 2023 at 2.30 p.m. (ABHAY AHUJA, J.) avk 1/1 Signed by: Mrs.Arti V. Khatate Designation: PS To Honourable Judge Date: 26/09/2023 11:21:10