National Green Tribunal
News Item Titled Manipuri Ponies Under ... vs Moef And Cc Integrated Regional Office ... on 24 October, 2024
Author: Satyagopal Korlapati
Bench: Satyagopal Korlapati
Item No. 01 Court No. 1
BEFORE THE NATIONAL GREEN TRIBUNAL
EASTERN ZONE BENCH, KOLKATA
Original Application No. 153/2024/EZ
(Earlier O.A. No. 716/2024/PB)
News Item titled " Manipuri ponies
under threat despite state
conservation policy" appearing in India.
mongabay.com dated 07.05.2024 Applicant
Date of hearing: 24.10.2024
CORAM: HON'BLE MR. JUSTICE ARUN KUMAR TYAGI, JUDICIAL MEMBER
HON'BLE DR. SATYAGOPAL KORLAPATI, EXPERT MEMBER
Applicant: Suo Motu.
Respondents: Mr. Apurba Ghosh, Advocate for Respondent no. 1 (in
Virtual Mode)
Mr. Pukhrambam Ramesh Kumar, Advocate for
Respondents no. 3 and 4, State of Manipur (in Virtual
Mode).
ORDER
1. Affidavit has been filed by the respondent no. 1-MoEF & CC.
2. Learned Counsel for the respondents no. 3 and 4 seeks time to file their counter affidavit.
3. Counter affidavits be filed by the respondents no. 3 and 4 at least one week before the next date of hearing.
4. None has appeared for the respondent no. 2. Notice be issued again to the respondent no. 2 requiring it to file its reply/response at least one week before the next date of hearing.
5. List on 28.11.2024 for further consideration.
Arun Kumar Tyagi, JM Dr. Satyagopal Korlapati, EM October 24th, 2024 ag 1