Rajasthan High Court - Jaipur
M/S Theme Engineering Services Private ... vs Yes Bank Limited on 30 September, 2022
Bench: Prakash Gupta, Pankaj Bhandari
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
D.B. Civil Miscellaneous Appeal No. 1087/2022
M/s Theme Engineering Services Private Limited, Having Its
Office At B-24, Gokul Vatika, Jawahar Circle, Jaipur Rajasthan
Through Its Authorized Signatory Dharmendra Kumar Tambi S/o
Late Shri Satyanarayan Tambi.
----Appellant
Versus
1. Yes Bank Limited, Having Its Registered Office At IFC-2,
15th Floor, Senapati Bapat Marg, Elphinstone (W)
Mumbai- And Having Its Lending Office At Ground And
First Floor, Plot O-19A Ground Floor, Ashok Marg, C-
Scheme, Jaipur-302001 And Branch Office At Ground And
First Floor, SR. 101, Navjeevan Plaza, MI Road, Jaipur
302002 Through Authorized Signatory Anand Rao.
2. Rail Vikas Nigam Limited, Having Its Registered Office At
Plot No. 25, First Floor, August Kanti Bhavan, Bhikaji
Kama Palace, R.K. Puram, New Delhi 110066 Through
Divisional Regional Manager.
3. Station In Charge, Jawahar Circle Police Station Jaipur
Police Commissionerate (East) Near Divisional Office Of
Railway, Siddharth Nagar, Jaipur (Raj.).
----Respondents
For Appellant(s) : Mr. Bipin Gupta, Advocate For Respondent(s) : Mr. Peush Nag, Advocate HON'BLE MR. JUSTICE PRAKASH GUPTA HON'BLE MR. JUSTICE PANKAJ BHANDARI Order 30/09/2022 It is stated by learned counsel for the respondents that as the suit has already decided by the Trial Court, this civil miscellaneous appeal has been rendered infructuous.
(Downloaded on 25/12/2022 at 10:07:50 AM)(2 of 2) [CMA-1087/2022] In view of this, this Civil Miscellaneous Appeal is dismissed as having become infructuous.
Consequent upon dismissal of the present Civil Miscellaneous Appeal, stay application also stands disposed of.
(PANKAJ BHANDARI),J (PRAKASH GUPTA),J DILIP/AMIT/15 (Downloaded on 25/12/2022 at 10:07:50 AM) Powered by TCPDF (www.tcpdf.org)