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Rajasthan High Court - Jaipur

M/S Theme Engineering Services Private ... vs Yes Bank Limited on 30 September, 2022

Bench: Prakash Gupta, Pankaj Bhandari

      HIGH COURT OF JUDICATURE FOR RAJASTHAN
                  BENCH AT JAIPUR

         D.B. Civil Miscellaneous Appeal No. 1087/2022

M/s Theme Engineering Services Private Limited, Having Its
Office At B-24, Gokul Vatika, Jawahar Circle, Jaipur Rajasthan
Through Its Authorized Signatory Dharmendra Kumar Tambi S/o
Late Shri Satyanarayan Tambi.
                                                                    ----Appellant
                                   Versus
1.     Yes Bank Limited, Having Its Registered Office At IFC-2,
       15th   Floor,   Senapati         Bapat      Marg,        Elphinstone   (W)
       Mumbai- And Having Its Lending Office At Ground And
       First Floor, Plot O-19A Ground Floor, Ashok Marg, C-
       Scheme, Jaipur-302001 And Branch Office At Ground And
       First Floor, SR. 101, Navjeevan Plaza, MI Road, Jaipur
       302002 Through Authorized Signatory Anand Rao.
2.     Rail Vikas Nigam Limited, Having Its Registered Office At
       Plot No. 25, First Floor, August Kanti Bhavan, Bhikaji
       Kama Palace, R.K. Puram, New Delhi 110066 Through
       Divisional Regional Manager.
3.     Station In Charge, Jawahar Circle Police Station Jaipur
       Police Commissionerate (East) Near Divisional Office Of
       Railway, Siddharth Nagar, Jaipur (Raj.).
                                                                 ----Respondents

For Appellant(s) : Mr. Bipin Gupta, Advocate For Respondent(s) : Mr. Peush Nag, Advocate HON'BLE MR. JUSTICE PRAKASH GUPTA HON'BLE MR. JUSTICE PANKAJ BHANDARI Order 30/09/2022 It is stated by learned counsel for the respondents that as the suit has already decided by the Trial Court, this civil miscellaneous appeal has been rendered infructuous.

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(2 of 2) [CMA-1087/2022] In view of this, this Civil Miscellaneous Appeal is dismissed as having become infructuous.

Consequent upon dismissal of the present Civil Miscellaneous Appeal, stay application also stands disposed of.

(PANKAJ BHANDARI),J (PRAKASH GUPTA),J DILIP/AMIT/15 (Downloaded on 25/12/2022 at 10:07:50 AM) Powered by TCPDF (www.tcpdf.org)