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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(1)(a) in The M.P. Electricity Regulatory Commission (Conduct of Business) Regulations, 1999

(a)"Act" means the Electricity Regulatory Commissions Act, 1998 (No. 14 of 1998);